M.THANIKACHALAM
28 recorded High Court judgment(s) · 2003–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 28 |
Disposal nature
| ALLOWED | 11 |
| (unspecified) | 8 |
| DISMISSED | 6 |
| ORDERED | 2 |
| DISPOSED OF | 1 |
Recent judgments
- MRS.USHA RANGANATHAN v. MRS.M.R.SOUNDARYA — Madras High Court (2007-03-06)
- MRS V.AMMANI AMMAL v. SRI D.SREEDHAR RAO — Madras High Court (2007-02-05)
- CRL A/359/1999 of Vs — Madras High Court (2007-02-03)
- CRL A/1060/1999 of Vs — Madras High Court (2006-12-16)
- CRL A/1078/2000 of Vs — Madras High Court (2006-12-12)
- CRL A/713/1999 of Vs — Madras High Court (2006-12-07)
- CRL A/680/1999 of Vs — Madras High Court (2006-12-01)
- CRL A/388/1999 of Vs — Madras High Court (2006-11-27)
- CRL A/1120/1998 of Vs — Madras High Court (2006-11-21)
- M/S.ICNET LED., REP BY ITS v. THE INDUSTRIES COMMISSIONER AN — Madras High Court (2006-10-19)
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