M. SUNDAR, T. VINOD KUMAR

64 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• K.BALAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-08)
• The state of Tamil Nadu v. Mr.P. Manickam — Madras High Court (2025-08-08)
• G.MEENA v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-07)
• SINGARAVELU v. THE TAHSILDAR — Madras High Court (2025-08-07)
• The State of Tamil Nadu v. G MOHAN — Madras High Court (2025-08-07)
• C.UTHARAIKUMARI v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-07)
• THE MANAGING DIRECTOR v. THE PRESIDING OFFICER — Madras High Court (2025-08-07)
• MANIMOGAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-07)
• R.VENUGOPAL v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-07)
• A.SASIKALA, v. THE DISTRICT COLLECTOR, — Madras High Court (2025-08-07)