M. SUNDAR, T. S. SIVAGNANAM
34 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 34 |
Disposal nature
| DISPOSED OF | 14 |
| DISMISSED | 13 |
| CLOSED | 3 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| WITHDRAWN DISMISSED | 2 |
Recent judgments
- Shri.B.Bala Murugan v. Union of India — Madras High Court (2019-07-12)
- Mrs.Kuppu, W/o.Perumal, v. E.Muniammal, — Madras High Court (2019-07-12)
- Perunagara Chennai Salaiyora v. The Commissioner — Madras High Court (2019-07-12)
- V. Mariappan v. The Chief Secretary to Govt., — Madras High Court (2019-07-12)
- T.Gnanasekaran v. The District Collector — Madras High Court (2019-07-12)
- T.Balakrishnan, v. The District Collector, — Madras High Court (2019-07-12)
- A.Sadhanandam, v. B.Murugan, — Madras High Court (2019-03-11)
- J.Suscila, v. The District Collector, — Madras High Court (2019-03-11)
- R.Veerappan, v. The District Collector — Madras High Court (2019-03-11)
- PRINCIPAL COMMISSIONER OF v. SHRI.R.ELANGOVAN — Madras High Court (2017-11-28)
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