M. SUNDAR, R.SAKTHIVEL
1,990 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1990 |
Disposal nature
| ALLOWED | 1009 |
| CLOSED | 342 |
| DISPOSED OF | 319 |
| WITHDRAWN DISMISSED | 198 |
| ORDERED | 86 |
| DISMISSED | 16 |
| DISMISSED AS INFRUCTUOUS | 6 |
| PARTLY ALLOWED | 5 |
Recent judgments
- FATHIMA BEEVI v. THE STATE REP BY — Madras High Court (2025-08-26)
- N.PUNNIAKODY v. THE DEPUTY COLLECTOR (REVENUE SOUTH) — Madras High Court (2025-08-26)
- N.C.ARYA SNUFF AND CIGAR CO v. NICO QUALITY PRODUCTS — Madras High Court (2025-08-26)
- MUTHUSAMY v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-26)
- T.RAMAMOORTHY v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-25)
- D.SENTHIL KUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-25)
- ALLEN CHRISTOPHER v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-25)
- K.Anbazhagan v. The District Collector — Madras High Court (2025-08-25)
- MARI v. THE STATE REP. BY — Madras High Court (2025-08-25)
- MALLIKA KALIYAPPAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-25)
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