LexM. SUNDAR, R. KALAIMATHI
33 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 33 |
Disposal nature
| DISPOSED OF | 14 |
| WITHDRAWN DISMISSED | 9 |
| ALLOWED | 8 |
| CLOSED | 1 |
| ORDERED | 1 |
Recent judgments
- C.LEELAVATHI v. THE DISTRICT COLLECTOR — Madras High Court (2025-03-28)
- A.G.MAHENDIRAN v. THE STATE OF TAMILNADU — Madras High Court (2025-03-28)
- P.PADMAJOTHI v. THE DISTRICT COLLECTOR — Madras High Court (2025-03-28)
- M.NEELAVENI v. THE DISTRICT COLLECTOR — Madras High Court (2025-03-28)
- G.KUMAR v. THE ASSISTANT DIVISIONAL ENGINEER — Madras High Court (2025-03-28)
- P.PERIYASAMY v. THE STATE OF TAMILNADU — Madras High Court (2025-03-28)
- P.PADMAJOTHI v. THE DISTRICT COLLECTOR — Madras High Court (2025-03-28)
- N.MATHIARASU v. THE DISTRICT COLLECTOR — Madras High Court (2025-03-28)
- Veeramani v. The Inspector of Police — Madras High Court (2023-10-18)
- M.Subhashini v. The Superintendent of Police — Madras High Court (2023-10-06)