LexM. SUNDAR, N. ANAND VENKATESH
129 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 129 |
Disposal nature
| ALLOWED | 72 |
| CLOSED | 31 |
| ORDERED | 11 |
| DISPOSED OF | 8 |
| WITHDRAWN DISMISSED | 5 |
| GRANTED | 1 |
| DISMISSED | 1 |
Recent judgments
- SENTHILKUMAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-03-24)
- T.DHANDAPANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-03-24)
- M.HARIHARAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-03-24)
- GEETHA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-03-24)
- VINOTHINI @ ANITHA v. THE INSPECTOR OF POLICE — Madras High Court (2023-03-24)
- ARUMUGAM v. THE ASSISTANT COMMISSIONER OF POLICE — Madras High Court (2023-03-24)
- NADHIYA v. GOVERNMENT OF TAMIL NADU — Madras High Court (2023-03-24)
- V.Muniyappan v. The Superintendent of Prison — Madras High Court (2023-03-24)
- JOTHIMANI v. THE STATE REP BY — Madras High Court (2023-03-24)
- S.UMA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-03-24)