LexM. SUNDAR, MUMMINENI SUDHEER KUMAR
88 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 88 |
Disposal nature
| DISPOSED OF | 40 |
| ORDERED | 22 |
| WITHDRAWN DISMISSED | 15 |
| ALLOWED | 3 |
| DISMISSED | 2 |
| CLOSED | 2 |
| PARTLY ALLOWED | 1 |
| DISPOSED OF IN MEMO OF COMPROMISE | 1 |
Recent judgments
- P.SUBRAMANI v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)
- P.V.RAJKUMAR v. THE COMMISSIONER — Madras High Court (2025-09-11)
- C.R.POLYMERS v. Pon Singh — Madras High Court (2025-09-11)
- SPARTEK CERAMICS INDIA LIMITED v. SPARTEK AGENCIES — Madras High Court (2025-09-11)
- R.RAMACHANDIRAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)
- ETHIRAJAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)
- P.SUBRAMANI v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)
- KAVITHA SEERAPPAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)
- S.RAVINDRAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)
- ETHIRAJAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-11)