M. SUNDAR, M. NIRMAL KUMAR
985 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 985 |
Disposal nature
| ALLOWED | 515 |
| CLOSED | 234 |
| DISPOSED OF | 91 |
| ORDERED | 74 |
| WITHDRAWN DISMISSED | 40 |
| DISMISSED | 25 |
| PARTLY ALLOWED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- N.MARIE CLAUDE v. THE COMMISSIONER OF POLICE — Madras High Court (2023-04-28)
- V.VISALACHI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-04-28)
- S.DEVI v. THE COMMISSIONER OF POLICE — Madras High Court (2023-04-28)
- POONCHOLAI v. STATE REP.BY — Madras High Court (2023-04-28)
- B.V.Jeevan Kumar v. The Secretary to Government, — Madras High Court (2023-04-27)
- M.Akkamma v. The State of TamilNadu — Madras High Court (2023-04-27)
- V.Suseela v. The State represented by its — Madras High Court (2023-04-27)
- NAGARAJAN v. STATE REP BY — Madras High Court (2023-04-27)
- Sarvath Jahan v. The Director General of Prisons — Madras High Court (2023-04-27)
- A.Thamanaicker v. The Home Secretary — Madras High Court (2023-04-27)
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