M. SUNDAR, M.M.SUNDRESH
125 recorded High Court judgment(s) · 2016–2021
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| Madras High Court | 125 |
Disposal nature
| CLOSED | 53 |
| DISPOSED OF | 47 |
| DISMISSED | 20 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- TRAFFIC DR.K.R.RAMASWAMY v. GIRIJA VAIDHYANATHAN — Madras High Court (2021-08-24)
- DRAVIDA MUNNETRA KADHAGAM v. M.MALIK FEROZH KHAN, IAS — Madras High Court (2021-08-24)
- P.SUGUNAMA v. SARAVANAN — Madras High Court (2021-08-24)
- STATCO INFRAPROJECTS PVT LTD v. KGS CONSTRUCTIONS LIMITED — Madras High Court (2021-08-24)
- D.RAJADURAI v. C.MATHIVANAN — Madras High Court (2020-11-20)
- B.SANTHAKUMAR, v. D.KARTHIKEYAN — Madras High Court (2020-11-20)
- ANBARASU NAGAR KUDIERUPPOR NALA SANGAM v. G.BALASUBRAMANIYAN — Madras High Court (2020-02-03)
- ANNAMALAI S.C. v. MAGESWARI RAVI KUMAR — Madras High Court (2020-02-03)
- S. JACOB v. DEBANEEN — Madras High Court (2020-02-03)
- M. JEGAN, v. DR. NIRANJAN MARDI, IAS, — Madras High Court (2020-02-03)
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