M. SUNDAR, K.RAJASEKAR
467 recorded High Court judgment(s) · 2024–2025
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| Madras High Court | 467 |
Disposal nature
| DISPOSED OF | 236 |
| ORDERED | 75 |
| DISMISSED | 61 |
| WITHDRAWN DISMISSED | 54 |
| CLOSED | 19 |
| DISMISSED FOR DEFAULT | 14 |
| DISMISSED AS ABATED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- G.BABU v. THE DISTRICT COLLECTOR — Madras High Court (2025-03-18)
- RAMAN v. THE STATE OF TAMIL NADU — Madras High Court (2025-01-30)
- M.ILAVARASI v. THE ASSISTANT EXECUTIVE ENGINEER — Madras High Court (2025-01-30)
- F.W.H.SENGUTUVAN v. THE COMMISSIONER OF LAND ADMINISTRATION — Madras High Court (2025-01-30)
- MANICKAM v. THE DISTRICT COLLECTOR — Madras High Court (2025-01-30)
- VINOTH SUBRAMANIYAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-01-30)
- M.ILAVARASI v. THE ASSISTANT EXECUTIVE ENGINEER — Madras High Court (2025-01-30)
- MANICKAM v. THE DISTRICT COLLECTOR — Madras High Court (2025-01-30)
- P.GOVINDARAJ v. THE COMMISSIONER OF LAND ADMINISTRATION — Madras High Court (2025-01-30)
- PRATHASARATHY DURAI v. THE TAHSILDAR — Madras High Court (2025-01-29)
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