LexM. SUNDAR, K. GOVINDARAJAN THILAKAVADI
63 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 63 |
Disposal nature
| DISPOSED OF | 33 |
| ORDERED | 15 |
| CLOSED | 5 |
| WITHDRAWN DISMISSED | 4 |
| DISMISSED FOR DEFAULT | 2 |
| ALLOWED | 1 |
| DECREE IN TERMS OF MEMO OF COMPROM | 1 |
| DISPOSED OF WITH OBSERVATION | 1 |
Recent judgments
- PALANISAMY v. EASWARAMURTHI — Madras High Court (2025-07-25)
- A. JAYASANKAR v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-25)
- V.KARTHIKEYAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-25)
- P.SARAVANAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-25)
- G.JAYASANKAR v. NATIONAL HIGHWAY AUTHORITY OF INDIA — Madras High Court (2025-07-25)
- J.BABU v. THE TAHSILDAR — Madras High Court (2025-07-25)
- VADIVAMBAL v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-25)
- Nallusamy v. The District Collector — Madras High Court (2025-07-25)
- SURESH KUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-25)
- S.SUBRAMANIYAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-25)