LexM. SUNDAR, K. GOVINDARAJAN THILAKAVADI
1,268 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1268 |
Disposal nature
| DISPOSED OF | 444 |
| ORDERED | 217 |
| WITHDRAWN DISMISSED | 198 |
| DISMISSED | 151 |
| CLOSED | 115 |
| ALLOWED | 102 |
| DISMISSED FOR DEFAULT | 11 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- MUTHAMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-30)
- DEEPA v. THE STATE REP. BY — Madras High Court (2025-04-30)
- R.SYED SAJID AHMED v. STATE OF TAMILNADU — Madras High Court (2025-04-30)
- MUTHAMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-30)
- DEEPA v. THE STATE REP. BY — Madras High Court (2025-04-30)
- VELU v. THE COMMISSIONER OF LAND ADMINISTRATION — Madras High Court (2025-04-30)
- G.E.GNANADAS v. THE ASSISTANT DIVISIONAL ENGINEER — Madras High Court (2025-04-30)
- VELU v. THE COMMISSIONER OF LAND ADMINISTRATION — Madras High Court (2025-04-30)
- S.SASIKALA v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-29)
- S.Panneer selvam v. The Commissioner — Madras High Court (2025-04-29)