M. SUNDAR, HEMANT CHANDANGOUDAR
688 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 688 |
Disposal nature
| DISPOSED OF | 405 |
| ORDERED | 118 |
| WITHDRAWN DISMISSED | 50 |
| ALLOWED | 47 |
| CLOSED | 17 |
| DISMISSED FOR DEFAULT | 16 |
| DISMISSED | 15 |
| PARTLY ALLOWED | 11 |
Recent judgments
- R.KANNU v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-29)
- Sri Balaji Maxmail Pvt. Limited v. Electro Optics Pvt. Limited. — Madras High Court (2025-08-29)
- K.NIRMALA v. THE DISTRICT COLLECTOR/ — Madras High Court (2025-08-29)
- R.KANNU v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-29)
- K.GANESAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-29)
- G.Ananthakrishnan v. The Commissioner — Madras High Court (2025-08-29)
- RADHAKRISHNAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-29)
- G.VICTOR JESUDOSS v. THE COLLECTOR — Madras High Court (2025-08-29)
- K.S.CHADRASHEKAR v. THE COMMISSIONER — Madras High Court (2025-08-28)
- M.KUBENDIRAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-28)
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