M. SUNDAR, D.NAGARJUN

30 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• S.Rasheeda Begum v. The Secretary — Madras High Court (2023-04-06)
• HAMEETHABANU v. STATE REP BY — Madras High Court (2023-04-06)
• USHA v. STATE OF TAMIL NADU — Madras High Court (2023-04-06)
• K.B.KUMAR v. STATE OF TAMIL NADU — Madras High Court (2023-04-06)
• THARUNISHA v. STATE OF TAMIL NADU — Madras High Court (2023-04-06)
• HARI PRASAD v. DEPUTY COMMISSIONER OFFICE — Madras High Court (2023-04-06)
• RENUKA DEVI v. THE STATE REP BY — Madras High Court (2023-04-06)
• VANITHA v. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT — Madras High Court (2023-04-06)
• Shakila v. The State repby — Madras High Court (2023-04-06)
• VELLAIYAMMAL v. THE STATE REP BY ITS — Madras High Court (2023-04-06)