M. SUNDAR
1,173 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1173 |
Disposal nature
| DISPOSED OF | 667 |
| DISMISSED | 267 |
| WITHDRAWN DISMISSED | 114 |
| CLOSED | 56 |
| ALLOWED | 24 |
| DISMISSED AS INFRUCTUOUS | 16 |
| DISMISSED AS WITHDRAWAL | 9 |
| DISMISSED FOR NON-PROSECUTION | 5 |
Recent judgments
- M/s.Apple Granites v. Fatima — Madras High Court (2022-08-22)
- Tamil Nadu SMALL MINE OWNERS FEDERATION v. Fatima — Madras High Court (2022-08-22)
- TATA COMMUNICATIONS LTD v. TELECOM REGULATORY AUTHORITY — Madras High Court (2018-07-02)
- THE MANAGER, SIVAGANGAI v. K.RAVI, S/O.KARUPPAIAH — Madras High Court (2018-06-29)
- K.MOHAMMED IQBAL v. THE GOVT. OF TAMIL NADU — Madras High Court (2018-06-29)
- AKITHA BEGUM v. THE GOVT. OF TAMIL NADU — Madras High Court (2018-06-29)
- T.MALLIKA v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2018-06-29)
- THE STATE OF TAMILNADU v. M.ANBALAGAN — Madras High Court (2018-06-29)
- N.HAKKEM SAIT, v. THE GOVT. OF TAMIL NADU — Madras High Court (2018-06-29)
- THE EXECUTIVE ENGINEER, v. THE DEPUTY COMMISSIONER OF — Madras High Court (2018-06-29)
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