M. SUNDAR
4,320 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4320 |
Disposal nature
| DISPOSED OF | 1884 |
| WITHDRAWN DISMISSED | 701 |
| ORDERED | 460 |
| DISMISSED | 447 |
| ALLOWED | 215 |
| CLOSED | 159 |
| DECREED | 89 |
| DISMISSED FOR DEFAULT | 75 |
Recent judgments
- KCP Engineers Pvt Ltd v. Thiru.V.Dakshinamoorthy IAS — Madras High Court (2025-08-21)
- M/s Kanagadurga Clothers(P) Ltd., Rep.by its Managing Director A.N.Natarajan, v. The Federal Bank Ltd., Rep.by its Chief Manager, — Madras High Court (2024-09-19)
- T.Vyasa Rao v. Balachander — Madras High Court (2024-07-23)
- Mr.R.Dwarkanath, S/o. Late Mr.S.Radhakrishnan, v. M/s.Haven Foundation Pvt. Ltd. Rep.by its CEO D.R.J.Kothandaraman, — Madras High Court (2024-07-23)
- R.SUBRAMANIAM v. THE STATE OF TAMIL NADU, — Madras High Court (2024-07-23)
- J.Marshel Kumar v. Kumar and another — Madras High Court (2024-07-23)
- VEERAPPAN S/O. MALAIYALATHAN v. KRISHNAMURTHY — Madras High Court (2024-01-23)
- AL ZAINULABUDEEN v. ABDUL HAMEED — Madras High Court (2024-01-19)
- RAGHUPATHY v. SELVAM — Madras High Court (2024-01-18)
- KUMAR v. MOORTHY — Madras High Court (2024-01-12)
Lex