LexM.SEETHARAMA MURTI,R.SUBHASH REDDY
72 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 72 |
Disposal nature
| DISMISSED NO COSTS | 24 |
| PARTLY ALLOWED NO COSTS | 13 |
| DISMISSED FOR DEFAULT | 10 |
| DISPOSED OF NO COSTS | 10 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
| WITHDRAWN | 2 |
Recent judgments
- A.P.I.I.C. v. M.Chakrapani Rao — Telangana High Court (2014-11-28)
- P. Pullaiah (died) v. Mandal Revenue Officer and — Telangana High Court (2014-11-27)
- KOMARAGIR RAMA KOTESHWAR RAO v. SPL DY COLLECTOR NALOGNDA — Telangana High Court (2014-11-27)
- C. Venkat reddy v. Special Tahsildar (L.A.) — Telangana High Court (2014-11-27)
- Challa Sambi Reddy v. Special Tahasildar — Telangana High Court (2014-11-27)
- V.Sura Reddy, v. Special Tasidar (LA), — Telangana High Court (2014-11-27)
- N. Basaveshwar Rao, v. Shri I.V.Subba Rao, Principal Secretary, — Telangana High Court (2014-11-27)
- Pedarla Venkateswara Rao (died) v. Land Acquisition Officer- — Telangana High Court (2014-03-28)
- B. venkatesh v. B. Sreelatha — Telangana High Court (2014-03-28)
- Y. Laxmaiah (Died) per L.R. v. The Land Acquisition Officer and — Telangana High Court (2014-03-28)