LexM.SEETHARAMA MURTI,K.C.BHANU
239 recorded High Court judgment(s) · 2008–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 239 |
Disposal nature
| DISMISSED | 65 |
| ALLOWED NO COSTS | 40 |
| DISMISSED FOR DEFAULT | 28 |
| PARTLY ALLOWED NO COSTS | 22 |
| DISMISSED NO COSTS | 22 |
| DISPOSED OF NO COSTS | 21 |
| CLOSED NO COSTS | 13 |
| WITHDRAWN | 10 |
Recent judgments
- Union of India, v. M.Venkata Rao — Telangana High Court (2015-06-18)
- Union of India v. M. Venkata Rao, — Telangana High Court (2015-06-18)
- M/s Shakthi Concrete Industries v. Ganesh Gupta — Telangana High Court (2015-06-01)
- The Commercial and Industrial Finance (P) Ltd., v. B.Janardhan Reddy — Telangana High Court (2015-06-01)
- The Commercial and Industrial Finance [P] Ltd v. B.Janardhan Reddy — Telangana High Court (2015-06-01)
- The Commercial and Industrial Finance (P) Ltd., v. B.Janardhan Reddy — Telangana High Court (2015-06-01)
- M/s. Hyderabad Castings Limited v. The Commissioner of Commercial Taxes — Telangana High Court (2015-05-01)
- M/s.Aliens Developers Private Limited, v. Mrs.Sonali Ashok Savakoor — Telangana High Court (2015-05-01)
- Cheminnova Remedies Pvt. Ltd., v. IFCI Factors Ltd., — Telangana High Court (2015-05-01)
- The General Manager v. The Commissioner — Telangana High Court (2015-04-30)