M.SEETHARAMA MURTI,J. UMA DEVI

209 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• M VENKATESWARA REDDY v. M/s.Shriram Transport Finance Company Ltd — Andhra Pradesh High Court (2019-12-04)
• SRI VEERA VENKATA SATYA TRADERS v. THE STATE OF AP — Andhra Pradesh High Court (2019-12-04)
• Piridi Prakasa Rao, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2019-11-27)
• Great Eastern Shipping Company Limited v. Deputy Commissioner of Customs (Import) — Andhra Pradesh High Court (2019-11-27)
• NCS STORAGE SYSTEMS PVT LTD v. C.C.E AND C.C — Andhra Pradesh High Court (2019-11-27)
• M. RAMANJANEYULU v. MALAATDULLA LAKSHMI — Andhra Pradesh High Court (2019-11-27)
• PERIKALA SAMUEL v. JANGAM TERESA — Andhra Pradesh High Court (2019-11-27)
• SAI SAMHITI STORAGES PVT LTD v. CCE AND C.C.VISAKHAPATNAM — Andhra Pradesh High Court (2019-11-27)
• M/s. Aqua Dev India Limited v. State Bank of India — Andhra Pradesh High Court (2019-11-07)
• G.VENKATESWARALU v. PRESIDING OFFICER AND ANOTHERS — Andhra Pradesh High Court (2019-11-07)