M.SEETHARAMA MURTI,G. SHYAM PRASAD
34 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 34 |
Disposal nature
| ALLOWED NO COSTS | 12 |
| DISPOSED OF NO COSTS | 7 |
| DISMISSED | 6 |
| PARTLY ALLOWED NO COSTS | 6 |
| DISPOSED OF AS INFRUCTUOUS | 1 |
| ORDERED | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- ORIGALA RANGA RAO v. DESU SRINIVASA RAO AND 20 OTHERS — Andhra Pradesh High Court (2019-08-29)
- B. Pulla Reddy v. The Commercial Tax Officer (Int.) — Andhra Pradesh High Court (2019-08-29)
- d s rao v. g audemma — Andhra Pradesh High Court (2019-08-29)
- ASHIKA STOCK BROKING LTD v. Surender Kumar Shyamsukha, — Andhra Pradesh High Court (2019-07-31)
- EMANI SREENIVASA REDDY, PRAKASAM DIST AND ANR v. THATIPARTHY VENKATA REDDY, PRAKASAM DIST AND 2 OTHERS — Andhra Pradesh High Court (2019-07-31)
- JSR DHALL MILL v. COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2019-07-31)
- G Radha BHAGYA LAKSHMI v. C SRIDHAR — Andhra Pradesh High Court (2019-07-31)
- S khajaramthulla v. SPL DY COLLECTOR — Andhra Pradesh High Court (2019-07-26)
- M/S AMRUTHA INDUSTRIES v. THE STATE OF AP — Andhra Pradesh High Court (2019-07-26)
- PEDDISETTI NARASIMHA RAO v. SPECIAL DEPUTY COLLECTOR (LA) — Andhra Pradesh High Court (2019-07-26)
Lex