LexM.SEETHARAMA MURTI
6,833 recorded High Court judgment(s) · 2000–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 6517 |
| Andhra Pradesh High Court | 316 |
Disposal nature
| DISPOSED OF NO COSTS | 2060 |
| ALLOWED NO COSTS | 1400 |
| DISMISSED | 949 |
| WITHDRAWN | 608 |
| DISMISSED AS INFRUCTUOUS | 597 |
| DISMISSED NO COSTS | 502 |
| DISMISSED FOR DEFAULT | 320 |
| CLOSED NO COSTS | 90 |
Recent judgments
- SUPURI PULLAIAH v. SHAIK HASMATH — Andhra Pradesh High Court (2020-01-08)
- SUPURI PULLAIAH v. SHAIK HASMATH — Andhra Pradesh High Court (2020-01-08)
- KESANA SAROJINI DEVI v. PATHURI VENKATA RAO — Andhra Pradesh High Court (2020-01-08)
- ALLAM, PUNYAVATHI v. ORUGANTI VENKATA SUBRAHMANYAM SARMA — Andhra Pradesh High Court (2020-01-07)
- VUTUKURI VENKATA SIVAIAH v. CHEVURI VENKATA RAMANA MURTHY — Andhra Pradesh High Court (2020-01-07)
- UMMALANENI NAGA RAJU v. THONDEPU KUMARA RATNAM — Andhra Pradesh High Court (2020-01-07)
- ALLAM PUNYAVATHI v. ORUGANTI VENKATA SUBRAHMANYA SARMA — Andhra Pradesh High Court (2020-01-07)
- Chennuru Reddeppa Anand v. State of Andhra Pradesh — Andhra Pradesh High Court (2020-01-03)
- Veena Podupu Group, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-01-03)
- S. Mahaboob, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-01-03)