LexM.SATYANARAYANA MURTHY,LALITHA KANNEGANTI
46 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 46 |
Disposal nature
| WITHDRAWN | 21 |
| DISPOSED OF NO COSTS | 17 |
| ALLOWED NO COSTS | 7 |
| DISMISSED | 1 |
Recent judgments
- T D BHAVANI v. THE STATE OF AP — Andhra Pradesh High Court (2020-08-13)
- M/s. Sri Radha Krishna Modern Rice Mill v. The Assistant Commissioner (State Taxes) — Andhra Pradesh High Court (2020-08-11)
- M/s. Satya Deva Modren Rice Mill v. The Assistant Commissioner (State Taxes) Eluru circle, — Andhra Pradesh High Court (2020-08-11)
- M/s. Sri Radha Krishna Agro Foods, v. The Assistant Commissioner (State Taxes) — Andhra Pradesh High Court (2020-08-11)
- Mucherla Sujatha W/o. Alexander v. The Deputy Director of Fisheries Department, Govt. of — Andhra Pradesh High Court (2020-08-11)
- Sri Venkata Srinivasa Modern Rice Mill v. The Assistant Commissioner (State Taxes) — Andhra Pradesh High Court (2020-08-11)
- M/s. Sree Lakshmi Narayana Rice Mill v. The Assistant Commissioner (State Taxes) Eluru circle, — Andhra Pradesh High Court (2020-08-11)
- M/s. Sree Lakshmi Narayana Rice Mill v. The Assistant Commissioner (State Taxes) — Andhra Pradesh High Court (2020-08-11)
- Vipparthi Bindu Saroja, v. THE STATE OF AP — Andhra Pradesh High Court (2020-08-11)
- SMT DINAVAHI LAKSHMI KAMESWARI v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-08-11)