LexM.SATYANARAYANA MURTHY,K.C.BHANU
20 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 20 |
Disposal nature
| DISMISSED NO COSTS | 9 |
| DISPOSED OF NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| WITHDRAWN | 1 |
| DISMISSED | 1 |
| ALLOWED NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- V.Pasupathi Nath, v. Syndicate Bank, Regional Office, Hyderabad — Telangana High Court (2015-05-21)
- M/s Anjali Logistics Private Limited v. Punjab National Bank, — Telangana High Court (2015-05-21)
- Papana Anki Reddy, v. The State of AP, — Telangana High Court (2015-05-21)
- Smt T. Vasantha, v. State Bank Of India, — Telangana High Court (2015-05-21)
- S. Amar Singh v. State of Telangana — Telangana High Court (2015-05-21)
- M/s. SRI CHAITANYA CHLORIDES PVT. LTD. v. Telangana State Pollution Control Board, — Telangana High Court (2015-05-21)
- Sattu Rohith Kumar, v. The State of Telangana Rep. by its Principal Secretary, — Telangana High Court (2015-05-21)
- M/s. EVEREST ORGANICS LTD. v. Telangana State Pollution Control Board, — Telangana High Court (2015-05-21)
- Rebala Hemalatha Reddy v. State of Andhra Pradesh — Telangana High Court (2015-05-21)
- Chadawar Marketing Agencies v. The State of Andhra Pradesh — Telangana High Court (2015-05-21)