M.SATYANARAYANA MURTHY,ASHUTOSH MOHUNTA

827 recorded High Court judgment(s) · 2003–2014

Courts

Disposal nature

Recent judgments

• N.Shravan Kumar, v. The APSRTC, — Telangana High Court (2014-06-23)
• The Oriental Insurance Company Limited, v. Smt. R.Padmaja Rani — Telangana High Court (2014-06-23)
• Smt. Uma Chopra v. The Union of India — Telangana High Court (2014-06-23)
• M/s. Good Health Plan Ltd., v. Allahabad Bank, — Telangana High Court (2014-06-23)
• Smt. R.Padmaja Rani v. Ajay Kumar and Neeraj Kumar, — Telangana High Court (2014-06-23)
• The APSRTC, v. N.Shravan Kumar, — Telangana High Court (2014-06-23)
• M/s. Dr. Reddys Laboratories Limited - Unit II v. The state Government of A.P, — Telangana High Court (2014-06-20)
• M/s. Dr. Reddys Laboratories Limited v. The State Government of A.P, Represented by its Principal — Telangana High Court (2014-06-20)
• M/s. Dr. Reddys Laboratories Limited - Unit I v. The state Government of A.P, — Telangana High Court (2014-06-20)
• Savaram Pavani ,Athmuri Pavani v. Savaram Nagamalleswara Rao — Telangana High Court (2014-06-20)