LexM.SATYANARAYANA MURTHY
24,016 recorded High Court judgment(s) · 1997–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 13441 |
| Andhra Pradesh High Court | 10575 |
Disposal nature
| DISPOSED OF NO COSTS | 10465 |
| ALLOWED NO COSTS | 2974 |
| DISMISSED | 2797 |
| WITHDRAWN | 2284 |
| DISMISSED AS INFRUCTUOUS | 1914 |
| DISMISSED NO COSTS | 1149 |
| DISPOSED OF AS INFRUCTUOUS | 818 |
| CLOSED NO COSTS | 556 |
Recent judgments
- Padala Pentayyanaidu, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-06-13)
- Sri N. Prateep Kumar v. M.Jagadeesh Chandra Prasad, — Andhra Pradesh High Court (2022-05-06)
- A. Narayana Swamy v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-05-06)
- E. Shambu Prasad Reddy v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-05-06)
- T.C. Rajarathnam (Died) per LRs 2 and 3, v. State of Andhra Pradesh — Andhra Pradesh High Court (2022-05-06)
- D. Eswara Naidu v. Sri J. Shyamala Rao, — Andhra Pradesh High Court (2022-05-06)
- K. Siva Kumar, v. The State of Andhra Pradesh., — Andhra Pradesh High Court (2022-05-06)
- Pothanna Appalraju, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-05-06)
- Y. Madhu Kumar Raju, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-05-06)
- Ambalakarra Divya, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-05-06)