LexM. SATHYANARAYANAN, V.M.VELUMANI
165 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 165 |
Disposal nature
| DISMISSED | 50 |
| DISPOSED OF | 47 |
| WITHDRAWN DISMISSED | 19 |
| ALLOWED | 13 |
| CLOSED | 12 |
| PARTLY ALLOWED | 9 |
| ORDERED | 5 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- R.BALAJI v. THE INSPECTOR OF POLICE — Madras High Court (2017-08-10)
- THE DISTRICT REGISTRAR v. R.CHIDAMBARA RAJA RATINAM — Madras High Court (2017-02-15)
- P.SARASWATHI v. THE ADDITIONAL SUPERINTENDENT — Madras High Court (2016-11-22)
- M.KANNIYAPPAN, v. THE PRESIDING OFFICER, — Madras High Court (2016-11-15)
- M.SUBRAMANIAN v. THE DISTRICT COLLECTOR — Madras High Court (2016-10-18)
- K.VASUDEVA RAO v. THE PRINCIPAL SECRETARY — Madras High Court (2016-10-18)
- VEERAMANI, v. PANCHALI, — Madras High Court (2016-10-07)
- JOMY JAMES v. THE CHIEF EDUCATIONAL OFFICER — Madras High Court (2016-10-07)
- THE JOINT DIRECTOR OF SCHOOL v. P.INDIRA PARVATHI — Madras High Court (2016-10-07)
- P.MILANY, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-10-07)