M. SATHYANARAYANAN, T. S. SIVAGNANAM

21 recorded High Court judgment(s) · 2014–2021

Courts

Disposal nature

Recent judgments

• V.Karthikeyan, v. The Government of Tamil Nadu — Madras High Court (2021-04-01)
• R.BHARATHI v. DR.G.JAYACHANDRAN IAS — Madras High Court (2018-12-05)
• R.Radha v. The State of Tamil Nadu — Madras High Court (2016-08-26)
• Ponsingh Mohan Ram, v. K.Kaliyannan, — Madras High Court (2016-08-26)
• A.CHANDRASEKARAN v. THE TAHSILDAR — Madras High Court (2016-07-21)
• THE SUPERINTENDING ENGINEER v. D. RANGADURAI — Madras High Court (2015-10-16)
• THE SUPERINTENDING ENGINEER v. K.KANDAN — Madras High Court (2015-10-16)
• THE SUPERINTENDING ENGINEER v. T. VEERAMANI — Madras High Court (2015-10-16)
• THE SUPERINTENDING ENGINEER v. P.RAMU — Madras High Court (2015-10-16)
• THE SUPERINTENDING ENGINEER v. K. SEDURAYAN — Madras High Court (2015-10-16)