M. SATHYANARAYANAN, SATRUGHANA PUJAHARI
101 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 101 |
Disposal nature
| DISPOSED OF | 79 |
| DISMISSED | 8 |
| PARTLY ALLOWED | 4 |
| DISMISSED FOR DEFAULT | 3 |
| ALLOWED | 3 |
| WITHDRAWN DISMISSED | 2 |
| ORDERED | 2 |
Recent judgments
- P.David Masilamani, v. The Secretary to Government — Madras High Court (2017-12-21)
- Dr.Y.Padmavathi v. The Government of Tamilnadu — Madras High Court (2017-12-21)
- KANNAN, M/40 v. THE STATE REP.BY — Madras High Court (2017-12-21)
- E.Sudha v. The Deputy Collector, — Madras High Court (2017-12-21)
- D.Kaliyaperumal, v. The State of Tamilnadu — Madras High Court (2017-12-21)
- SARAVANAN, M/A 29 YEARS, v. THE STATE REP BY ITS, — Madras High Court (2017-12-21)
- Sajitha Banu v. The Assistant Enginner — Madras High Court (2017-12-20)
- GUNASEKARAN, M/A.31 YEARS v. STATE REP. BY — Madras High Court (2017-12-20)
- SMT. J. JANSI RANI v. THIRU. C. RAJAMOHAN — Madras High Court (2017-12-20)
- Madras Medical Mission v. The Government of Tamil Nadu — Madras High Court (2017-12-20)
Lex