LexM. SATHYANARAYANAN, S. NAGAMUTHU
140 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 140 |
Disposal nature
| ALLOWED | 72 |
| DISMISSED | 35 |
| WITHDRAWN DISMISSED | 9 |
| CLOSED | 6 |
| DISPOSED OF | 6 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS ABATED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- R.THIRUSELVAM v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2017-02-16)
- DURAISAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-21)
- GOPALAKANNAN @ MOHANAKANNAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-21)
- JAYAPRAKASH v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-13)
- GANESAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-13)
- M.DEEPAK @ RAM DEEPAK v. INSPECTOR OF POLICE — Madras High Court (2016-03-30)
- MRS. KANAGAVALLI, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-03-23)
- S.ILLAMATHI v. THE STATE REP BY — Madras High Court (2016-03-23)
- E.RAJESWARI v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-03-23)
- D.CHAKRAPANI v. THE COMMISSIONER OF POLICE — Madras High Court (2016-03-23)