M. SATHYANARAYANAN, R. PONGIAPPAN
37 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 37 |
Disposal nature
| DISPOSED OF | 20 |
| DISMISSED | 6 |
| CLOSED | 5 |
| DISMISSED AS WITHDRAWAL | 3 |
| ALLOWED | 1 |
| ORDERED | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- P.Velu v. The District Collector — Madras High Court (2020-12-18)
- Shri.R.Anandha Babu v. The Registrar General and Census — Madras High Court (2020-12-18)
- M/s.Schedule Caste Community Progressive v. The Commissioner — Madras High Court (2020-12-18)
- R.Eswara Murthy v. The District Collector — Madras High Court (2020-12-18)
- M/s.Jai Mata Agro Industries, v. The Governor, — Madras High Court (2020-12-18)
- G.M.Kandavel v. The District Collector — Madras High Court (2020-12-18)
- M.Kalaiselvan v. The Government Principal Secretary — Madras High Court (2020-12-18)
- N.Leelavathi v. The District Collector — Madras High Court (2020-12-18)
- P.Shanmugam v. The District Collector — Madras High Court (2020-12-17)
- S.Geetha, (Minor) v. State of Tamil Nadu — Madras High Court (2020-12-17)
Lex