LexM. SATHYANARAYANAN, R. HEMALATHA
867 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 867 |
Disposal nature
| DISPOSED OF | 368 |
| DISMISSED | 221 |
| WITHDRAWN DISMISSED | 70 |
| CLOSED | 61 |
| ALLOWED | 40 |
| ORDERED | 30 |
| PARTLY ALLOWED | 29 |
| DISMISSED AS WITHDRAWAL | 16 |
Recent judgments
- J.Mani, Driver v. The Union of India — Madras High Court (2020-12-23)
- Union of India v. G.Pethaiyan — Madras High Court (2020-12-23)
- A.R.Venkatesh v. District Collector — Madras High Court (2020-12-23)
- K.Raj Prasanth v. Canara Bank — Madras High Court (2020-12-23)
- K.Usha v. The District Collector — Madras High Court (2020-12-23)
- N.Sivakumar v. The Additional Secretary (Technical) — Madras High Court (2020-12-23)
- D.Karthi v. The Member secretary — Madras High Court (2020-12-23)
- E.Mari v. The Principal secretary to Government — Madras High Court (2020-12-23)
- M/s.Selvam Textiles v. The Authorized Officer — Madras High Court (2020-12-23)
- Sre Sumith Garments v. Lakshmi Vilas Bank — Madras High Court (2020-12-22)