LexM. SATHYANARAYANAN, PRABHA SRIDEVAN
49 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 49 |
Disposal nature
| DISMISSED | 17 |
| DISPOSED OF | 16 |
| ALLOWED | 11 |
| CLOSED | 3 |
| REMANDED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- WP/20021/2008 of T.S. SENTHIL KUMAR, Vs — Madras High Court (2010-02-10)
- L.AMEER AND 8 OTHERS v. THE ASST SETTLEMENT OFFICER — Madras High Court (2009-12-23)
- TUBE INVESTMENTS OF INDIA LTD v. BSA-REGAL GROUP LTD — Madras High Court (2009-12-23)
- M/S. KGEYES RESIDENCE PRIVATE v. M/S.RUKMANI ROAD ISHWARYA — Madras High Court (2009-12-23)
- M/S BHARAT PETROLEUM v. H.A.MOHD.ALUMUDDIN — Madras High Court (2009-12-22)
- M.RAMACHANDRAN v. M.M.CHANDRASEAKR — Madras High Court (2009-12-22)
- M/S.GEETHA ARTS v. A.CHANDRASEKARAN — Madras High Court (2009-12-21)
- SJ JANSI RANI v. CRECY FERNANDES — Madras High Court (2009-12-21)
- ASHARAF v. THE AD.S.P. — Madras High Court (2009-12-18)
- K.VELLINGIRI (PW94) v. ABDUL NAZER MAHDANI (A14) — Madras High Court (2009-12-18)