LexM. SATHYANARAYANAN, P. RAJAMANICKAM
812 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 812 |
Disposal nature
| DISPOSED OF | 332 |
| DISMISSED | 198 |
| ORDERED | 71 |
| WITHDRAWN DISMISSED | 65 |
| ALLOWED | 54 |
| CLOSED | 49 |
| PARTLY ALLOWED | 23 |
| DISMISSED AS INFRUCTUOUS | 12 |
Recent judgments
- THE STATE OF TAMILNADU v. M.AMALA — Madras High Court (2021-04-30)
- THE GOVERNMENT OF TAMIL NADU v. M.SUGANTHA JAYANTHI — Madras High Court (2021-04-29)
- THE DIRECTOR OF SCHOOL EDUCATION v. KOTHANDARAMAN HIGH SCHOOL — Madras High Court (2021-04-28)
- THE ANNA UNIVERSITY v. DR.B.L.VELAMMAL — Madras High Court (2021-04-28)
- PACHAIYAPPAS TRUST v. M.ARACHELVI — Madras High Court (2021-04-27)
- THE SECRETARY v. V.ARUN KUMAR — Madras High Court (2021-04-27)
- THE GOVERNMENT OF TAMILNADU v. B.D.KUMARASAMY — Madras High Court (2021-04-26)
- THE MANAGEMENT v. R.DHAYALAN — Madras High Court (2021-04-26)
- THE DIRECTOR OF SCHOOL EDUCATION v. D.KARTHIKEYAN — Madras High Court (2021-04-26)
- THE STATE OF TAML NADU v. P. SIVALINGAM — Madras High Court (2021-04-23)