M. SATHYANARAYANAN, P.K.MISRA

25 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• J. RAMA RAO v. UNION OF INDIA, REP BY THE — Madras High Court (2009-04-30)
• D.NARAYANAN v. DISTRICT REVENUE OFFICER, — Madras High Court (2009-02-17)
• S.NEELAKANDAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2008-09-05)
• G.MANIKANDAN v. THE UNION OF INDIA, REP BY THE — Madras High Court (2008-08-28)
• THOL. THIRUMAVALAVAN v. THE COMMISSIONER — Madras High Court (2008-08-28)
• THE UNION OF INDIA v. SHRI V.ESWARAYYA — Madras High Court (2008-07-30)
• THE DIRECTOR OF SERICULTURE v. S.PANNEERSELVAM — Madras High Court (2008-07-18)
• V.S.PAULRAJ v. THE CHAIRMAN — Madras High Court (2008-07-18)
• K.CHELLAIYAN v. THE DIRECTOR GENERAL OF HEALTH — Madras High Court (2008-07-18)
• UNION OF INDIA REP.BY v. 1.MOHAMMED ABBAS, SON OF LATE — Madras High Court (2008-07-16)