LexM. SATHYANARAYANAN, N. SESHASAYEE
814 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 814 |
Disposal nature
| DISPOSED OF | 411 |
| DISMISSED | 168 |
| WITHDRAWN DISMISSED | 90 |
| CLOSED | 59 |
| PARTLY ALLOWED | 24 |
| ORDERED | 20 |
| ALLOWED | 20 |
| DISMISSED AS INFRUCTUOUS | 13 |
Recent judgments
- S.Nandhini v. Ministry of Social Justice and Empowerment — Madras High Court (2021-02-03)
- VEERAPAN v. VIGNESH — Madras High Court (2021-02-03)
- M.G.Vignesh Kumar, v. The Director, — Madras High Court (2021-02-03)
- S. Subbiah, I.A.S.(Rtd) v. Ministry of Social Justice and Empowerment — Madras High Court (2021-02-03)
- H.K.SYED YUSOOF SAHIB v. SYED MEERA HUSSAIN SAHIB — Madras High Court (2020-03-05)
- H.K.SYED YUSOOF SAHIB v. TAMILNADU WAQF BOARD — Madras High Court (2020-03-05)
- Jayanthi Siva v. Union of India — Madras High Court (2020-01-23)
- Pandarinathan v. The Union of India — Madras High Court (2020-01-08)
- Mr. S. Muralidharan v. Principal Chief Conservator of — Madras High Court (2019-12-20)
- SYED MEERA HUSSAIN SAHIB v. HAJA NOORDEEN SAHIB — Madras High Court (2019-12-20)