M. SATHYANARAYANAN, N. PAUL VASANTHAKUMAR
100 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 100 |
Disposal nature
| DISMISSED | 31 |
| DISPOSED OF | 23 |
| ALLOWED | 21 |
| CLOSED | 17 |
| PARTLY ALLOWED | 5 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- CONT P/2303/2014 of Vs — Madras High Court (2014-12-19)
- MANOJ KUMAR v. RADHA KRISHNA MATHUR I.A.S — Madras High Court (2014-12-19)
- STATE INDUSTRIAL PROMOTION v. K.C.KANDASAMY — Madras High Court (2014-11-14)
- R.MATHIVANAN v. VIBHU NAYAR I.A.S — Madras High Court (2014-11-14)
- K.CHANDRASEKARAN v. A.BALASUBRAMANIAN — Madras High Court (2014-10-31)
- I.RICHARDSON v. M.ILAVARASAN — Madras High Court (2014-10-31)
- E.MOHANDOSS v. KANNAKI BAKIYANATHAN I.A.S — Madras High Court (2014-10-31)
- G.KITTU v. GANADESIKAN — Madras High Court (2014-10-17)
- THE TAMILNADU CIRCLE POSTAL v. THE CENTRAL REGISTRAR OF CO-OP — Madras High Court (2014-09-25)
- THE MANAGING DIRECTOR v. E. MAYAKRISHNAN — Madras High Court (2014-09-12)
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