LexM. SATHYANARAYANAN, M. SUNDAR
40 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 40 |
Disposal nature
| DISPOSED OF | 27 |
| WITHDRAWN DISMISSED | 5 |
| DISMISSED | 4 |
| CLOSED | 2 |
| REJECTED | 1 |
| ORDERED | 1 |
Recent judgments
- M.PRATIBHA ROSHINI v. THE STATE OF TAMILNADU — Madras High Court (2020-01-29)
- P. SANKARAN, v. N. KARIGALAN, — Madras High Court (2019-02-28)
- PETROLEUM EMPLOYEES UNION v. THE MANAGEMENT OF OIL AND — Madras High Court (2018-01-29)
- RAJ TELEVISION NETWORK LTD v. THAICOM PUBLIC COMPANY LTD — Madras High Court (2017-07-14)
- S.Ranganathan v. The commissioner — Madras High Court (2017-06-23)
- M.Mathiyazhagan, v. The District Collector, — Madras High Court (2017-06-23)
- M/s.Inlott E Gaming Services v. The Commissioner — Madras High Court (2017-06-23)
- K.Gajendiran, v. The Commissioner, — Madras High Court (2017-06-23)
- A.C.Vijaysekaran, N.No. 41, v. The Member Secretary, — Madras High Court (2017-06-23)
- M.Vajiravelu, v. The State rep. by — Madras High Court (2017-06-23)