LexM. SATHYANARAYANAN, M. NIRMAL KUMAR
504 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 504 |
Disposal nature
| CLOSED | 173 |
| ALLOWED | 163 |
| DISMISSED | 72 |
| DISPOSED OF | 47 |
| ORDERED | 24 |
| WITHDRAWN DISMISSED | 21 |
| CLARIFIED | 2 |
| BAIL GRANTED | 1 |
Recent judgments
- V.RAJENDRAN v. THE STATE, REP. BY — Madras High Court (2021-04-29)
- CHINNASAMY, 40 YEARS, v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2020-06-22)
- DHANRAJ @ TAMIL @ STEPHEN v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2020-06-22)
- MANIKANDAN, AGED 39 YEARS, v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2020-06-22)
- CHINNASAMY, 40 v. INSPECTOR OF POLICE — Madras High Court (2020-06-22)
- V.CHINNASAMY v. THE STATE REP BY — Madras High Court (2020-05-05)
- A.P.SURYAPRAKASAM v. The Chief Secretary — Madras High Court (2020-04-23)
- ADV M ZAINUL ABIDEEN v. THE CHIEF SECRETARY — Madras High Court (2020-04-22)
- T.ARUL v. THE STATE REP.BY — Madras High Court (2019-12-19)
- A.R.CHANDRAN v. STATE REP BY — Madras High Court (2019-12-19)