M. SATHYANARAYANAN, M. JAICHANDREN
25 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 25 |
Disposal nature
| ALLOWED | 12 |
| DISMISSED | 4 |
| REVOKED | 4 |
| CLOSED | 3 |
| WITHDRAWN DISMISSED | 1 |
| REVERSED AND REMANDED | 1 |
Recent judgments
- ELAMATHI v. THE STATE REP. BY ITS — Madras High Court (2016-03-04)
- KARTHIK v. THE COMMISSIONER OF POLICE — Madras High Court (2016-03-04)
- MOSHIN v. THE SECRETARYTOTHE GOVERNMENT — Madras High Court (2016-03-04)
- AMULU v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-04)
- JACKULLIN JAYANTHI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-04)
- S.SATHYA v. THE STATE OF TAMIL NADU REP BY — Madras High Court (2016-03-04)
- SELVI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-04)
- S.VENKATESAN v. STATE REP BY — Madras High Court (2016-03-04)
- VELANKANNI v. THE STATE OF TAMIL NADU REP BY — Madras High Court (2016-03-04)
- SHAMEEM v. THE COMMISSIONER OF POLICE — Madras High Court (2016-03-04)
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