M. SATHYANARAYANAN, M. CHOCKALINGAM
126 recorded High Court judgment(s) · 2010–2011
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| Madras High Court | 126 |
Disposal nature
| ALLOWED | 80 |
| DISPOSED OF | 18 |
| DISMISSED | 14 |
| MODIFIED | 8 |
| ORDERED | 2 |
| CLOSED | 2 |
| PARTLY ALLOWED | 2 |
Recent judgments
- RAJI v. THE SECRETARY TO GOVT — Madras High Court (2011-01-18)
- BALU@PATTASU BALU v. THE STATE OF TAMILNADU REP BY — Madras High Court (2011-01-07)
- THILAGAVENI v. STATE OF TAMILNADU REP — Madras High Court (2011-01-04)
- THIRU.CHRISTOPHER RAJA v. THE STATE OF TAMILNADU — Madras High Court (2011-01-04)
- MANICKAM v. THE INSPECTOR OF POLICE — Madras High Court (2011-01-03)
- MANICKAM v. THE INSPECTOR OF POLICE — Madras High Court (2011-01-03)
- MR.RAMADOS v. STATE REP BY — Madras High Court (2010-12-07)
- RAJI v. STATE BY — Madras High Court (2010-12-06)
- SAMIKANNU v. STATE BY — Madras High Court (2010-10-05)
- V.K.ELANGO v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2010-10-05)
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