LexM. SATHYANARAYANAN, J. NISHA BANU
173 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 173 |
Disposal nature
| DISMISSED | 52 |
| DISPOSED OF | 48 |
| PARTLY ALLOWED | 18 |
| WITHDRAWN DISMISSED | 17 |
| ALLOWED | 13 |
| CLOSED | 11 |
| ORDERED | 9 |
| DISMISSED FOR NON-PROSECUTION | 2 |
Recent judgments
- THE DIRECTOR GENERAL OF POLICE v. E.JAYAKUMAR — Madras High Court (2017-10-06)
- THE DIRECTOR OF TECHNICAL v. A. JOHN ANTONY DOSS — Madras High Court (2017-01-03)
- M/S.ORIENTAL INSURANCE CO.LTD. v. S.VENKATESWARI, — Madras High Court (2016-12-07)
- ESSAKKIAMMAL v. THE DISTIRCT COLLECTOR — Madras High Court (2016-12-02)
- RAVISEKARAN v. THE DISTIRCT COLLECTOR — Madras High Court (2016-12-02)
- K.SREENIVASAN, v. THE CUSTOMS EXCISE AND SERVICE — Madras High Court (2016-12-02)
- P.SUMATHI, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2016-12-02)
- M.KUMARAN v. V.SIVAKUMAR, — Madras High Court (2016-12-02)
- P.PITCHAIYAMMAL v. THE DISTIRCT COLLECTOR — Madras High Court (2016-12-02)
- ALAMELU MANGATHAI v. THE DISTRICT COLLECTOR AND — Madras High Court (2016-12-02)