LexM. SATHYANARAYANAN, G.K. ILANTHIRAIYAN
137 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 137 |
Disposal nature
| DISPOSED OF | 96 |
| DISMISSED | 22 |
| WITHDRAWN DISMISSED | 8 |
| DISMISSED FOR NON-PROSECUTION | 5 |
| CLOSED | 3 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- R.N.Sekar, v. The Tamil Nadu Generation and — Madras High Court (2018-08-03)
- m/s.subaya constructions,coltd v. MR. N. RAVI CHANDRAN — Madras High Court (2018-07-18)
- V.Muthukumaran, v. The State of Tamilnadu — Madras High Court (2018-07-18)
- K.Vijayakumar v. The Corporation of Chennai — Madras High Court (2018-07-06)
- K.Lakshmanaperumal, v. The Project Director, — Madras High Court (2018-07-06)
- Sakthivel,S/o.Munusamy v. The Collector,Villupuram — Madras High Court (2018-07-06)
- P.Chinnasamy, v. The District Collector — Madras High Court (2018-07-06)
- V.Chandrasekar v. The District Collector — Madras High Court (2018-07-06)
- K.Devendran v. The District Collector — Madras High Court (2018-07-05)
- Tmt.Maragatham, v. Special Officer — Madras High Court (2018-07-05)