LexM. SATHYANARAYANAN, B.PUGALENDHI
526 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 526 |
Disposal nature
| DISPOSED OF | 164 |
| ALLOWED | 102 |
| DISMISSED | 82 |
| CLOSED | 58 |
| WITHDRAWN DISMISSED | 54 |
| ORDERED | 30 |
| DISMISSED AS INFRUCTUOUS | 19 |
| PARTLY ALLOWED | 11 |
Recent judgments
- REGISTRAR (JUDICIAL), v. THE DISTRICT COLLECTOR — Madras High Court (2021-02-12)
- N.Latha v. The District Collector — Madras High Court (2020-08-28)
- Muru.Kalairajan v. The State of TamilNadu — Madras High Court (2020-08-28)
- P.Muthusamy v. The District Collector — Madras High Court (2020-08-28)
- M.S.. PASUMPON v. THE DIST.COLLECTOR — Madras High Court (2020-08-28)
- JOTHI LAKSHMI v. THE DISTRICT COLLECTOR — Madras High Court (2020-08-28)
- V.ESWRAN v. THE COMMISSIONER OFFICE OF THE THENI ALLINAGARAM MUNICIPALITY — Madras High Court (2020-08-28)
- G. THIRUMURUGAN @ THEERAN THIRUMURUGAN v. STATE OF TAMIL NADU — Madras High Court (2020-08-28)
- THE MANAGEMENT v. THE PRESIDING OFFICER — Madras High Court (2020-08-28)
- PANDI v. THE DIST. COLLECTOR — Madras High Court (2020-08-28)