LexM. SATHYANARAYANAN, ANITA SUMANTH
22 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| CLOSED | 8 |
| DISMISSED | 6 |
| ORDERED | 3 |
| DISMISSED AS WITHDRAWAL | 2 |
| DISPOSED OF | 2 |
| ALLOWED | 1 |
Recent judgments
- SOU MOTU PIL v. THE UNION OF INDIA — Madras High Court (2020-07-01)
- ANNAI J.K.K.SAMPOORANI AMMAL CHARITABLE TRUST v. THE REGISTRAR — Madras High Court (2020-06-16)
- S.RAVINDRAN v. THE CHEIF SECRETARY AND 4 OTHERS — Madras High Court (2020-05-28)
- DR.M.N.Sankar v. The Secretary — Madras High Court (2020-05-27)
- A.P.Suriyaprakasam v. The Chief Secretaty — Madras High Court (2020-05-27)
- Fisherman Care Registered Association v. Union of India — Madras High Court (2020-05-27)
- R.SIVASANKAR v. THE Cheif Secretary — Madras High Court (2020-05-20)
- T.Hubertson v. The Government of India — Madras High Court (2020-05-20)
- J.Jesia Anto Poovenden v. xx — Madras High Court (2020-05-19)
- R.C.Paul Kanagaraj v. Bar Council of India — Madras High Court (2020-05-19)