LexM. SATHYANARAYANAN, ABDUL QUDDHOSE
20 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| DISMISSED | 9 |
| ORDERED | 3 |
| DISMISSED AS WITHDRAWAL | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| ALLOWED | 1 |
| DISPOSED OF | 1 |
| DISPENSED WITH FOR THE PRESENT | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. SM FEEDS & FARMS INDIA — Madras High Court (2020-06-02)
- PRINCIPAL COMMISSIONER OF INCOME TAX-1 v. SHRI P. SUBRAMANIAN — Madras High Court (2020-06-01)
- PRINCIPAL COMMISSIONER OF v. M/S.SKI RETAIL CAPITAL LTD., — Madras High Court (2020-05-07)
- MRS.M.SAILAJA v. OFFICIAL LIQUIDATOR — Madras High Court (2020-03-19)
- M/S.NEW WOODLANDS HOTEL PVT LTD v. THE DEPUTY COMMISSIONER OF INCOME TAX — Madras High Court (2020-03-16)
- SHREE KARTHIK PAPERS LTD., v. THE DEPUTY COMMISSIONER OF — Madras High Court (2020-03-13)
- SAI ELECTROMECH INDUSTRIES v. SICAGEN INDIA LIMITED — Madras High Court (2020-03-12)
- V. THANGAVELU v. T. MURUGANANTHAM — Madras High Court (2020-03-10)
- M/S.CLASSIC BELTS PRIVATE v. M/S. ESCON INTERNATINAL — Madras High Court (2020-03-10)
- M/S.S 1911 A N PUDHUR PACCS v. PRINCIPAL COMMISSIONER OF INCOME TAX — Madras High Court (2020-03-09)