LexM. SATHYANARAYANAN, A. SELVAM
258 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 258 |
Disposal nature
| DISMISSED | 119 |
| ALLOWED | 96 |
| WITHDRAWN DISMISSED | 33 |
| DISPOSED OF | 9 |
| PARTLY ALLOWED | 1 |
Recent judgments
- VIJAYALAKSHMI v. SUPERINTENDENT OF POLICE — Madras High Court (2013-04-30)
- KANAGAVALLI, v. THE SECRETARY TO GOVT., — Madras High Court (2013-04-30)
- THIRUGNANASAMBANDAM v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-04-30)
- DHANAM v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-04-30)
- MEENAL v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-04-30)
- KALAIYARASI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-04-30)
- KANAGAVALLI, v. THE SECRETARY TO GOVT., — Madras High Court (2013-04-30)
- TAMILSELVI v. DIRECTOR GENERAL OF POLICE — Madras High Court (2013-04-30)
- G.RAJU, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2013-04-29)
- RAJESWARI, v. THE SECRETARY TO GOVT., — Madras High Court (2013-04-29)