M. SATHYANARAYANAN, A.A.NAKKIRAN
316 recorded High Court judgment(s) · 2021–2021
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| Madras High Court | 316 |
Disposal nature
| DISPOSED OF | 146 |
| DISMISSED | 56 |
| CLOSED | 52 |
| WITHDRAWN DISMISSED | 22 |
| ORDERED | 18 |
| DISMISSED AS INFRUCTUOUS | 10 |
| PARTLY ALLOWED | 7 |
| ALLOWED | 2 |
Recent judgments
- P.MALLIGA v. THE COMMISSIONER — Madras High Court (2021-04-17)
- S.NIRMALA DEVI v. THE COMMISSIONER, — Madras High Court (2021-04-17)
- R.MURUGAMALAI v. H.D.GOEL — Madras High Court (2021-04-01)
- Mariammal v. The District Collector — Madras High Court (2021-04-01)
- The Director v. The Central Administrative Tribunal — Madras High Court (2021-04-01)
- S.Ganesan v. The Tamil Nadu State Level scrutiny Committee — Madras High Court (2021-04-01)
- Mrs.T.Gowri v. The Thasildar, — Madras High Court (2021-04-01)
- G.Ilayaraja v. The Revenue Divisional officer — Madras High Court (2021-03-31)
- S.ARUMUGAM v. S.THANGAVEL — Madras High Court (2021-03-31)
- A.Poongavanam v. The Secretary — Madras High Court (2021-03-31)
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