LexM. SATHYANARAYANAN
10,385 recorded High Court judgment(s) · 2008–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10385 |
Disposal nature
| DISPOSED OF | 5588 |
| BAIL GRANTED | 1032 |
| CLOSED | 867 |
| WITHDRAWN DISMISSED | 745 |
| DISMISSED | 567 |
| ORDERED | 537 |
| GRANTED | 319 |
| PARTLY ALLOWED | 247 |
Recent judgments
- J.Sulaiman Basha v. The Deputy Superintendent of Police — Madras High Court (2020-08-19)
- Asaithambi v. The Inspector of Police — Madras High Court (2020-07-28)
- The Deputy Superintendent of Police v. J.Sulaiman Batcha — Madras High Court (2020-07-28)
- Rajkumar v. The Deputy Superintendent of Police — Madras High Court (2020-07-14)
- R.BALAKRISHNAN v. NIRANJAN MARDI I.A.S — Madras High Court (2020-03-13)
- M.RAMAIYAN v. THIYAGARAJAN — Madras High Court (2020-01-31)
- R.ELANGOVAN (DECEASED) v. GANESAN — Madras High Court (2020-01-31)
- MANIVANNAN, v. N. JAYARAJ — Madras High Court (2020-01-31)
- R.S.BHARATHI v. THE TAMIL NADU STATE ELECTION COMMISSION — Madras High Court (2020-01-28)
- A.Selvaperumal v. E.KAVIARASU — Madras High Court (2019-12-13)