LexM. SATHYANARAYANAN
513 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 513 |
Disposal nature
| DISPOSED OF | 224 |
| CLOSED | 91 |
| DISMISSED | 87 |
| WITHDRAWN DISMISSED | 65 |
| ALLOWED | 13 |
| DISMISSED AS INFRUCTUOUS | 9 |
| PARTLY ALLOWED | 5 |
| DISMISSED WITH OBSERVATION | 3 |
Recent judgments
- Kovai Mavatta Auto v. The Government of Tamilnadu, — Madras High Court (2016-12-07)
- COIMBATORE CONSUMER VOICE v. APURVA VARMA IAS — Madras High Court (2016-12-07)
- V.RANGAPASHYAM v. R.MUTHU KRISHNAN — Madras High Court (2016-08-18)
- Villupuram Nagara Salai Ora v. Government of Tamil Nadu — Madras High Court (2016-07-29)
- K. SANTHANAKRISHNAN v. D.SABITHA IAS — Madras High Court (2016-07-19)
- DR M THIRUMALAI v. MR R VENKATESAN IAS — Madras High Court (2016-07-19)
- P.RAVICHANDRAN v. V.SAMPATH IAS — Madras High Court (2016-07-19)
- N.PREMNATH v. V.SAMPATH — Madras High Court (2016-06-22)
- M/S.SHOELINE v. THE COMMISSIONER OF SERVICE — Madras High Court (2016-06-22)
- S.CYRIL ALEXANDER v. TAPAN RAY — Madras High Court (2016-06-22)