LexM.SASIDHARAN NAMBIAR
9,253 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 9253 |
Disposal nature
| DISMISSED | 3335 |
| DISPOSED OF | 3118 |
| ALLOWED | 2193 |
| PARTLY ALLOWED | 341 |
| DISMISSED AS WITHDRAWN | 87 |
| REMANDED | 52 |
| DISMISSED AS INFRUCTUOUS | 36 |
| CLOSED | 34 |
Recent judgments
- JAISON v. STATE OF KERALA — Kerala High Court (2012-12-06)
- SANTHOSH K.THOMAS v. USHA SURESH — Kerala High Court (2012-12-04)
- AJI @ AJITH KUMAR v. STATE OF KERALA — Kerala High Court (2012-11-30)
- JAYAMMA v. LAILA — Kerala High Court (2012-11-02)
- JAYALAKSHMI v. VINAYAKUMAR — Kerala High Court (2012-07-19)
- PORUKUTTY v. STATE OF KERALA — Kerala High Court (2012-05-30)
- UNNERI S/O.PARANGODAN v. CHANDRAN & 3 OTHERS — Kerala High Court (2012-05-30)
- K.P.ASARULLA RAKHAKHAN ALIAS ASSU v. STATE OF KERALA — Kerala High Court (2012-05-30)
- SANDEEP CHANDRA v. STATE OF KERALA & ANOTHER — Kerala High Court (2012-05-30)
- ABDUL KADER v. STATE OF KERALA — Kerala High Court (2012-05-30)